Khwairakpam Wangkhei Singh & 86 Ors vs Vrs
2026 Latest Caselaw 582 Mani

Manipur High Court

Khwairakpam Wangkhei Singh & 86 Ors vs Vrs on 10 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:
ORI DEVI 2026.02.10
         16:22:09 +05'30'
                                                                            Item Nos. 69-70
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                      WP(C) No. 1 of 2025
                      Khwairakpam Wangkhei Singh & 86 Ors                 ...Petitioner/s
                          Vrs.
                      State of Manipur & 2 Ors                         ...Respondent/s

With MC(WP(C)) No. 1 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

10.02.2026

Mr. N. Kumarjit, learned senior counsel assisted by Mr. Monish Anand, learned counsel appeared for the petitioners and prays for early hearing of these cases and submitted that many of the petitioners have already retired during the pendency of these writ petitions and some of them are also retiring quite soon without getting any pensionary benefits.

Mr. Th. Vashum, learned GA submitted that he has no objection.

In view of the submission made above, list these cases again on 24-02-2026 with liberty to mention on that day.

JUDGE

Dhakeshori

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