Rahul Dev Sharma Kongbrailatpam vs Cbi And 6 Ors
2026 Latest Caselaw 567 Mani

Manipur High Court

Rahul Dev Sharma Kongbrailatpam vs Cbi And 6 Ors on 10 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                             Item no. 28

                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                            W.P. (C) No. 426 of 2020

Rahul Dev Sharma Kongbrailatpam
                                                                          ... Petitioner
                                      - Versus -

CBI and 6 Ors.
                                                                     ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

10.02.2026

[1] Adjournment slip has been submitted by the learned counsel for the respondents with consent of the learned counsel for the petitioner.

[2] List this case on 31.03.2026.

[3] Interim order, if any, is extended till the next date.

JUDGE

Thoiba