Samarjit Singh vs Union Of India And 5 Ors
2026 Latest Caselaw 560 Mani

Manipur High Court

Samarjit Singh vs Union Of India And 5 Ors on 10 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                             Item no. 21

                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                            W.P. (C) No. 115 of 2019

Samarjit Singh
                                                                          ... Petitioner
                                      - Versus -

Union of India and 5 Ors.
                                                                    ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

10.02.2026

[1] Mr. HS Paonam, learned sr. counsel assisted by Mr. S. Gunabanta, learned counsel for the petitioner submits that he may be given some time to take instructions.

[2] Mr. S. Vijayanand Sharma, learned sr. PCCG for the respondent nos. 1 to 4 has no objection.

[3] List this case on 31.03.2026.

[4] Earlier interim order is extended until further order.

JUDGE

Thoiba