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Khangembam Ranjit Singh vs Vrs
2026 Latest Caselaw 529 Mani

Citation : 2026 Latest Caselaw 529 Mani
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Khangembam Ranjit Singh vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.02.09                                                          Item Nos. 10
ayum 15:35:34
      +05'30'
                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

            WP(C) No. 919 of 2023
            Khangembam Ranjit Singh                                  ...Petitioner/s
                Vrs.
            State of Manipur & 2 Ors                              ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Mrs. L. Monomala, learned GA and Ms. Nonibala,

learned counsel appearing for the respondents seeks 2(two) weeks'

time for filing reply to the rejoinder affidavit filed by the petitioner.

Mr. Sh. Athoi, learned counsel appearing for the

petitioner has no objection.

As prayed for, list this case again on 16.03.2026.

JUDGE

Lucy

Page 1

 
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