Md. Habibur Rahaman vs Vrs
2026 Latest Caselaw 519 Mani

Manipur High Court

Md. Habibur Rahaman vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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SAPANA SAPANA    CHANU
       Date: 2026.02.09

CHANU 16:33:43 +05'30'                                                               Item Nos. 50
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL

                          WP(C) No. 603 of 2018
                          Md. Habibur Rahaman                                   ...Petitioner/s
                              Vrs.
                          State of Manipur                                    ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Mr. Deepak Prasad Sahu, learned counsel appearing

for the petitioner seeks leave to withdraw the present writ petition

with liberty to file a fresh one, if so advised.

Mr. Shaym Sharma, learned GA appearing for the

respondent submitted he has no objection.

Leave granted, the present writ petition is hereby

dismissed as being withdrawn with liberty as sought for.

JUDGE

Sapana

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