Khundrakpam Maniton Singh & 7 Ors vs Vrs
2026 Latest Caselaw 516 Mani

Manipur High Court

Khundrakpam Maniton Singh & 7 Ors vs Vrs on 9 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally
KABORA signed by
       KABORAMBAM
MBAM SAPANA
       CHANU
SAPANA Date:
       2026.02.09
CHANU 16:38:37                                                                Item Nos. 77-78
                                   IN THE HIGH COURT OF MANIPUR
        +05'30'




                                             AT IMPHAL

                    WP(C) No. 581 of 2025
                    Khundrakpam Maniton Singh & 7 Ors                       ...Petitioner/s
                        Vrs.
                    State of Manipur & Anr                               ...Respondent/s

With MC(WP(C)) No. 551 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

09.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the counsel appearing

for the parties, list these cases again on 13.02.2026.

Earlier interim order shall continue till the next date.

JUDGE

Sapana

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