Thokchom Chhatrajit Singh & Ors vs H. Gyan Prakash & Ors
2026 Latest Caselaw 466 Mani

Manipur High Court

Thokchom Chhatrajit Singh & Ors vs H. Gyan Prakash & Ors on 7 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                       IN. 2 to 4
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.07 12:25:00
SINGH       +05'30'

                             IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
          MC(Cont. Case (C)) No. 8 of 2026
          Thokchom Chhatrajit Singh & ors.                  ... Applicants
                 Vs.
          H. Gyan Prakash & ors.                            ... Respondents
                With
          Cont. Case (C) No. 53 of 2024 &
          MC(Cont. Case (C)) No. 67 of 2025

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

07-02-2026 Mr. Deepak Prasad Sahu, learned counsel appeared for the petitioner and Mr. Disney, learned counsel appeared on behalf of the respondents.

On the joint request made by the counsel appearing for the parties, list these cases again on 12-02-2026.

JUDGE

Devananda