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Thiyam Yaisana Chanu & 2 Ors vs Vrs
2026 Latest Caselaw 439 Mani

Citation : 2026 Latest Caselaw 439 Mani
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Thiyam Yaisana Chanu & 2 Ors vs Vrs on 6 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed
                                                                    Item Nos. 24-25
Gurum Gurumayum
      Date:              IN THE HIGH COURT OF MANIPUR
      2026.02.06
ayum 14:37:00 +05'30'              AT IMPHAL

            WP(C) No. 153 of 2025
            Thiyam Yaisana Chanu & 2 Ors                          ...Petitioner/s
                Vrs.
            Union of India & 2 Ors                             ...Respondent/s

With MC(WP(C)) No. 150 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06.02.2026

Mr. Kh. Tarunkumar, learned Sr. counsel assisted by

Mr. W. Jamon, learned counsel appeared on behalf of the

petitioners; and Mr. BP Sahu, learned Sr. counsel assisted by Mr.

Deepak Prasad Sahu, learned counsel appeared on behalf of the

respondents through VC platform.

It has been submitted that exchange of pleadings are

complete and matter can be finally disposed of.

In view of the submission made above, let these

cases be listed again on 24.02.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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