Nongthombam Suraj Singh vs Board Of Secondary Edn Manipur
2026 Latest Caselaw 436 Mani

Citation : 2026 Latest Caselaw 436 Mani
Judgement Date : 6 February, 2026

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Manipur High Court

Nongthombam Suraj Singh vs Board Of Secondary Edn Manipur on 6 February, 2026

Author: A.Guneshwar Sharma

Bench: A.Guneshwar Sharma

                                                                                           58-59
                                          IN THE HIGH COURT OF MANIPUR
                                                    AT IMPHAL


                              WP(C) No.65 of 2025


                              Nongthombam Suraj Singh                     ... Petitioner

                                                         -Versus-
                              Board of Secondary Edn Manipur
                              & 2 Ors                                     ... Respondents

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 6.2.2026 Adjournment slip has been submitted by learned counsel for the petitioner with consent of other side. List on 1.4.2026.

Interim order, if any, is extended till the next date.

JUDGE

Priyojit

RAJKUMA Digitally signed by RAJKUMAR R PRIYOJIT PRIYOJIT SINGH Date: 2026.02.09 SINGH 10:21:41 +05'30'

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