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Zanyo Varam vs State Of Manipur And Anr
2026 Latest Caselaw 434 Mani

Citation : 2026 Latest Caselaw 434 Mani
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Zanyo Varam vs State Of Manipur And Anr on 6 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                Item no. 78 & 79

                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                        W.P. (C) No. 57 of 2026 with
                         W.P. (C) No. 988 of 2025

Zanyo Varam
                                                                 ... Petitioner
                                     - Versus -

State of Manipur and Anr.
                                                              ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                     ORDER

06.02.2026

[1] Mr. S. Niranjan, learned GA for the State respondents prays for 2(two) week's time for filing counter affidavit.

[2] Ms. H. Bisheshwari, learned counsel for the petitioner has no objection.

[3] List these cases on 30.03.2026.

JUDGE

Thoiba

 
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