Shri I Chitaranjan Singh vs Union Of India And 4 Ors
2026 Latest Caselaw 432 Mani

Manipur High Court

Shri I Chitaranjan Singh vs Union Of India And 4 Ors on 6 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                   Item no. 38 & 39

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                       W.P. (C) No. 219 of 2024 with
                         W.P. (C) No. 46 of 2024

Shri I Chitaranjan Singh
                                                                     ... Petitioner
                                    - Versus -

Union of India and 4 Ors.
                                                                  ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

06.02.2026

[1] Ms. Pamchui, learned counsel appearing on behalf of Mr. BR Sharma, learned CGC for the Union of India submits that the matter may be taken up after 2(two) week's.

[2] Mr. S. Biswajit, learned sr. counsel assisted by Ms. Prista, learned counsel for the petitioner submits that the present cases are covered by earlier order passed by the Ministry and the matter may be expedited.

[3] List these cases on 19.02.2026.

JUDGE

Thoiba