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Irengbam Ibotombi Singh & 84 Ors vs Vrs
2026 Latest Caselaw 431 Mani

Citation : 2026 Latest Caselaw 431 Mani
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Irengbam Ibotombi Singh & 84 Ors vs Vrs on 6 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
                                                                        Item Nos. 17-18
Gurum Date:
      2026.02.06             IN THE HIGH COURT OF MANIPUR
ayum 14:35:25
      +05'30'                          AT IMPHAL

               WP(C) No. 36 of 2025
               Irengbam Ibotombi Singh & 84 Ors                       ...Petitioner/s
                   Vrs.
               State of Manipur & 2 Ors                            ...Respondent/s

With MC(WP(C)) No. 29 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06.02.2026

Mrs. L. Monomala, learned GA appearing for the

respondents seeks 3(three) weeks' time for filing counter affidavit.

Mr. N. Jotendro, learned Sr. counsel assisted by Md.

Abdul Baqee Khan, learned counsel appearing for the petitioners

prays for fixing a short date.

In view of the submission made above, let these cases

be listed again on 31.03.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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