Ningthoujam Suresh Singh & Anr vs State Of Manipur & Ors
2026 Latest Caselaw 396 Mani

Manipur High Court

Ningthoujam Suresh Singh & Anr vs State Of Manipur & Ors on 6 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
                                                                             IN. 6
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.06 15:38:10
SINGH       +05'30'



                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL
         WP(C) No. 869 of 2023
         Ningthoujam Suresh Singh & anr.                     ... Petitioners
                Vs.
         State of Manipur & ors.                             ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

06-02-2026

Md. Abdul Baqee Khan, learned counsel appearing for the petitioners seeks one week time as a last chance for filing rejoinder affidavit.

Mr. Th. Vashum, learned GA appearing for the respondents submitted that he has no objection.

As prayed for, list this case again on 16-03-2026.

JUDGE

Devananda