Moirangthem Jeeny Singh And 13 Ors vs State Of Manipur And 4 Ors
2026 Latest Caselaw 381 Mani

Manipur High Court

Moirangthem Jeeny Singh And 13 Ors vs State Of Manipur And 4 Ors on 5 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                          Supp. (1) Item no. 5 & 6

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                      W.P. (C) No. 221 of 2025 with
                      MC(W.P. (C)) No. 202 of 2025


Moirangthem Jeeny Singh and 13 Ors.
                                                                 ... Petitioners
                                   - Versus -

State of Manipur and 4 Ors.
                                                               ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

05.02.2026

[1] Present Mr. N. Vijay Kumar, learned counsel for the petitioners.

[2] Mr. W. Niranjit, learned Dy. GA for the State respondents submits that the case file has not been handed over to him and he prays for 1(one) week time.

[3] List these cases on 16.02.2026 in Special Mediation Drive column.

JUDGE

Thoiba