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M.P.S. Society vs Union Of India And 3 Ors
2026 Latest Caselaw 376 Mani

Citation : 2026 Latest Caselaw 376 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

M.P.S. Society vs Union Of India And 3 Ors on 5 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                         Item no. 21

                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                            W.P. (C) No. 353 of 2010

M.P.S. Society
                                                                      ... Petitioner
                                      - Versus -

Union of India and 3 Ors.
                                                                   ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

05.02.2026

[1] Mrs. I. Bimola, learned counsel for the petitioner submits that she may be given some time for taking instructions.

[2] Ms. Y. Jinita, learned counsel for the respondents has no objection.

[3] List this case on 12.03.2026.

JUDGE

Thoiba

 
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