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Kamminlun Kipgen vs Officer In Charge Moreh Police Station
2026 Latest Caselaw 372 Mani

Citation : 2026 Latest Caselaw 372 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Kamminlun Kipgen vs Officer In Charge Moreh Police Station on 5 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                        Item no. 2

                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

                           Bail Appln. No. 7 of 2026

Kamminlun Kipgen
                                                                    ... Petitioner
                                     - Versus -

Officer in Charge Moreh Police Station
                                                                  ... Respondent

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                     ORDER

05.02.2026

[1] Heard Mr. K. Kopham, learned counsel for the petitioner.

[2] The petitioner who is one of the accused filed the present bail application for releasing him on bail.

[3]            Issue notice.

[4]            Mr. Th. Sukumar, learned PP accepts notice on behalf of the sole

respondent. Hence, service is complete on the respondent.

[5] The learned PP prays for 3(three) week's time for filing objection.

[6] List this case on 11.03.2026.

JUDGE

Thoiba

 
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