Lungleng Shingreishang vs Commissioner
2026 Latest Caselaw 368 Mani

Manipur High Court

Lungleng Shingreishang vs Commissioner on 5 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                    Item no. 60 & 61

                      IN THE HIGH COURT OF MANIPUR
                                AT IMPHAL

                          W.P. (C) No. 48 of 2026 with
                          MC(W.P. (C)) No. 55 of 2026

Lungleng Shingreishang
                                                                     ... Petitioner
                                      - Versus -

Commissioner, Relief and Disaster Management
(DM) and 3 Ors.
                                                                   ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

05.02.2026

[1] Mr. S. Niranjan, learned GA for the State respondents submits that he is filing counter affidavit in the course of the day.

[2] Mr. Mayonkui Ngalung, learned counsel for the petitioner submits that he may be given some time to go through the counter affidavit and for filing rejoinder affidavit, if any.

[3] List these cases on 16.02.2026.

JUDGE

Thoiba