Konthoujam Tilotama Devi vs Konthoujam Hrishikesh & 2 Ors
2026 Latest Caselaw 364 Mani

Manipur High Court

Konthoujam Tilotama Devi vs Konthoujam Hrishikesh & 2 Ors on 5 February, 2026

Author: A. Bimol Singh

Bench: A. Bimol Singh

KHOIROM
BIPINCHAN                                                                                          Item No. 12
            Digitally signed by KHOIROM
            BIPINCHANDRA SINGH
            Date: 2026.02.05 04:47:49 +05'30'


DRA SINGH
                                                     IN THE HIGH COURT OF MANIPUR
                                                               AT IMPHAL
                                                          MAT. APP. No. 12 of 2025

                              Konthoujam Tilotama Devi
                                                                                              ... Appellant
                                                                    - Versus -

                              Konthoujam Hrishikesh & 2 Ors.
                                                                                           ... Respondents


                                                              B E F O R E
                                                HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR
                                                  HON'BLE MR. JUSTICE A. BIMOL SINGH

                                                                O R D E R

[M. Sundar, CJ] 05.02.2026

Md. Syed Murtaza Ahmed, learned counsel for appellant and

Mr. L. Sanamacha, learned counsel for respondent Nos. 1, 2 & 3 are before

this Court.

Re-notified owing to paucity of time.

List on 10.03.2026.

                                                              JUDGE                CHIEF JUSTICE

                              Bipin




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