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The Chajing Lakpa Pureilomba Thougallu ... vs State Of Manipur And 3 Ors
2026 Latest Caselaw 352 Mani

Citation : 2026 Latest Caselaw 352 Mani
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

The Chajing Lakpa Pureilomba Thougallu ... vs State Of Manipur And 3 Ors on 5 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                       Item no. 77

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                         W.P. (C) No. 620 of 2021


The Chajing Lakpa Pureilomba Thougallu and Anr.
                                                                   ... Petitioners
                                   - Versus -

State of Manipur and 3 Ors.
                                                                  ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

05.02.2026

[1] Adjournment slip has been submitted by the parties.

[2] List this case on 19.02.2026.

[3] Interim order, if any, is extended till the next date.

JUDGE

Thoiba

 
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