Kangabam Mahendra Singh vs Oinam Momon Devi And 4 Ors
2026 Latest Caselaw 250 Mani

Manipur High Court

Kangabam Mahendra Singh vs Oinam Momon Devi And 4 Ors on 3 February, 2026

LAIREN Digitally signed
MAYUM byLAIRENMAYUM
INDRAJE INDRAJEET
        SINGH                                                                    Item Nos. 11-13
ET      Date: 2026.02.04
        16:52:44 +05'30'            IN THE HIGH COURT OF MANIPUR
SINGH
                                              AT IMPHAL

                                    CRP(CRP.Art.227) No. 34 of 2024
                                                   With
                                    MC(CRP(CRP.Art.227)) No. 58 of 2024
                                                   With
                                    MC(CRP(CRP.Art.227)) No. 59 of 2024


                      Kangabam Mahendra Singh
                                                                       Petitioner/s
                                                      Vrs.
                      Oinam Momon Devi and 4 ors.
                                                                      Respondent/s

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR (ORDER)

03.02.2026

Re-notified owing to paucity of time.

List on 10.02.2026.

CHIEF JUSTICE

Indrajeet