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Commissioner (Works); & Anr vs Vrs
2026 Latest Caselaw 249 Mani

Citation : 2026 Latest Caselaw 249 Mani
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Commissioner (Works); & Anr vs Vrs on 3 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
KABOR
AMBAM Digitally
      by
                signed


SAPAN KABORAMBAM
      SAPANA CHANU
      Date: 2026.02.04
A     10:41:13 +05'30'

CHANU                                                                     Item Nos. 51 & 52
                               IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL

           LA. App. No. 3 of 2022 With
           CO No. 1 of 2022

           Commissioner (Works); & Anr.
                                                                ...Appellants
              Vrs.
           Yumlembam Dwipomala Devi; & 2 Ors.
                                                          ...Respondents

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

03.02.2026

In view of the adjournment slip submitted by the parties, list

these cases again on 06.04.2026.

JUDGE Sapana

Page 1

 
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