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M Phulendro Singh vs State Of Manipur
2026 Latest Caselaw 247 Mani

Citation : 2026 Latest Caselaw 247 Mani
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

M Phulendro Singh vs State Of Manipur on 3 February, 2026

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
                                                                     Item no. 1 & 2

                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                        Crl. J.A. No. 2 of 2016 with
                        MC(Crl. J.A.) No. 1 of 2023

M Phulendro Singh
                                                                    ... Appellant
                                   - Versus -
State of Manipur
                                                                  ... Respondent

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                   ORDER

03.02.2026

[1] None appears on behalf of the appellant.

[2] Present Mr. Th. Sukumar, learned GA on behalf of Mr. Y. Ashang, learned PP for the State respondent.

[3] In the interest of justice, list these cases on 10.03.2026.

JUDGE

Thoiba

 
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