Kakhulin Dangmei vs Vrs
2026 Latest Caselaw 246 Mani

Manipur High Court

Kakhulin Dangmei vs Vrs on 3 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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SAPANA SAPANA    CHANU
       Date: 2026.02.04

CHANU
       10:18:28 +05'30'
                                                                             Item Nos. 6 & 7
                                IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL

            RSA No. 1 of 2020 With
            RSA No. 2 of 2020

            Kakhulin Dangmei
                                                                ...Appellant
               Vrs.
            Dongkhopao Haokip; & 4 Ors.
                                                          ...Respondents

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

03.02.2026

Mr. H. Chandrakumar, learned counsel appeared for the

appellant.

None appeared on behalf of the respondents.

As prayed for, list these cases again on 10.02.2026 for final

disposal.

JUDGE Sapana

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