Monika Karam vs State Of Manipur & Ors
2026 Latest Caselaw 244 Mani

Manipur High Court

Monika Karam vs State Of Manipur & Ors on 3 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                    IN. 17 & 18
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM DEVANANDA
DEVANANDA         SINGH
                  Date: 2026.02.03 15:40:23
SINGH             +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      WP(C) No. 4 of 2025
      Monika Karam                                         ... Petitioner
             Vs.
      State of Manipur & ors.                              ... Respondents
             With
      MC(WP(C)) No. 4 of 2025

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

03-02-2026

Ms. B. Nandita, learned counsel appearing for the petitioner seeks three weeks' time for filing rejoinder affidavit.

Mrs. L. Monomala, learned GA appearing for the respondents has no objection.

As prayed for, list these cases again on 07-04-2026.

JUDGE Devananda