Thangjam Bina Devi vs Regional Institute Of Medical Sciences
2026 Latest Caselaw 236 Mani

Manipur High Court

Thangjam Bina Devi vs Regional Institute Of Medical Sciences on 3 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                              IN. 2
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.03 15:41:22
SINGH       +05'30'



                              IN THE HIGH COURT OF MANIPUR
                                          AT IMPHAL
          WP(C) No. 81 of 2026
          Thangjam Bina Devi                                   ... Petitioner
                 Vs.
          Regional Institute of Medical Sciences
          (RIMS)                                               ... Respondent

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                          O R D E R

03-02-2026

Heard Mr. K. Kishan, learned counsel appearing for the petitioner.

Issue notice, returnable within three weeks.

Mr. S. Vijayanand Sharma, learned senior panel counsel entered appearance and accepts notice on behalf of the sole respondent, hence no formal notice is called for.

List this case again on 20-03-2026.

JUDGE Devananda