Rk Sonia Devi vs The Branch Manager Axis
2026 Latest Caselaw 198 Mani

Citation : 2026 Latest Caselaw 198 Mani
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Rk Sonia Devi vs The Branch Manager Axis on 2 February, 2026

Author: A.Guneshwar Sharma

Bench: A.Guneshwar Sharma

                                                             97-98
           IN THE HIGH COURT OF MANIPUR
                     AT IMPHAL

WP(C) No.11 of 2026 with
MC (WP(C)) No.14 of 2026


RK Sonia Devi                            ... Petitioners

                            -Versus-
The Branch Manager Axis
Bank Ltd & 2 Ors                          ... Respondents

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 2.2.2026 On joint request, list this case on 23.2.2026. Interim order, if any, is extended till the next date.

JUDGE

Priyojit

Download the LatestLaws.com Mobile App