Md Nasir Khan vs State Of Manipur And 3 Ors
2026 Latest Caselaw 197 Mani

Citation : 2026 Latest Caselaw 197 Mani
Judgement Date : 2 February, 2026

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Manipur High Court

Md Nasir Khan vs State Of Manipur And 3 Ors on 2 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                 Item no. 124-151

                     IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL

MC(W.P. (C)) No. 75 of 2026 with MC(W.P. (C)) No. 18 of 2026 with
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Md Nasir Khan
                                                                   ... Applicant
                                     - Versus -
State of Manipur and 3 Ors.
                                                                ... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                     ORDER

02.02.2026

[1] Present Mr. HS Paonam, learned sr. counsel assisted by Mr. N. Bipin, learned counsel for the petitioner.

[2] Mr. S. Niranjan, learned GA for the State respondents submits that affidavit in Misc. applications are ready and he may be given some time for filing the same.

[3]             Oral prayer is allowed.

[4]             List these cases on 18.02.2026.




                                                       JUDGE

Thoiba