Waikhom Saratchandra vs State Of Manipur; & 3 Ors
2026 Latest Caselaw 196 Mani

Manipur High Court

Waikhom Saratchandra vs State Of Manipur; & 3 Ors on 2 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORAMBAM
SAPANA CHANU
                                                                                 Item No. 15-18
Digitally signed by
KABORAMBAM SAPANA
CHANU
Date: 2026.02.03 12:23:06
                                       IN THE HIGH COURT OF MANIPUR
+05'30'
                                                 AT IMPHAL
                                                 WP (C) No. 183 of 2023 With
                                                 WP (C) No. 494 of 2021 With
                                                 WP (C) No. 59 of 2022 With
                                                   WP (C) No. 69 of 2023
                                           Waikhom Saratchandra
                                                                             Petitioner
                                                              Vs.
                                           State of Manipur; & 3 Ors.
                                                                            Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 02.02.2026

Mr. M. Hemchandra, learned senior counsel

appearing for the petitioner seeks adjournment of hearing of

these cases citing personal difficulty.

Mr. Th. Vashum, learned GA appearing for the

respondents has no objection.

As prayed for, list these cases again on 24.02.2026.

JUDGE Sapana

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