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Md. Hafijullah & 13 Ors vs Vrs
2026 Latest Caselaw 183 Mani

Citation : 2026 Latest Caselaw 183 Mani
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Md. Hafijullah & 13 Ors vs Vrs on 2 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally
      by Lucy
               signed


Gurum Gurumayum
      Date:
                                                                         Item Nos. 31--34
      2026.02.02
ayum 16:16:25 +05'30'         IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL

               WP(C) No. 8 of 2026
               Md. Hafijullah & 13 Ors                                 ...Petitioner/s
                   Vrs.
               State of Manipur & 2 Ors
               ...Respondent/s

With MC(WP(C)) No. 9 of 2026 MC(WP(C)) No. 930 of 2025 WP(C) No. 1014 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.02.2026

Mr. Shyam Sharma, learned GA appearing for the

respondents seeks 3(three) weeks' further time for filing counter

affidavit.

Mr. N. Bipin, learned counsel and Mr. Deepak Prasad

Sahu, learned counsel appearing for the petitioners submitted that

they have no objection.

As prayed for, list this case on 18.03.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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