Laishram Kamala Devi vs Vrs
2026 Latest Caselaw 181 Mani

Manipur High Court

Laishram Kamala Devi vs Vrs on 2 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy                                                           Item Nos. 29-30
Gurum Gurumayum
      Date: 2026.02.02         IN THE HIGH COURT OF MANIPUR
ayum 16:15:58 +05'30'                    AT IMPHAL

               WP(C) No. 251 of 2025
               Laishram Kamala Devi                                ...Petitioner/s
                   Vrs.
               State of Manipur & 2 Ors                          ...Respondent/s

With MC(WP(C)) No. 234 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.02.2026

In view of the adjournment slip submitted by the

parties, list these cases again on 27.03.2026.

JUDGE

Lucy

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