Rajkumar Nepal vs Vrs
2026 Latest Caselaw 177 Mani

Manipur High Court

Rajkumar Nepal vs Vrs on 2 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally signed
      by Lucy                                                           Item Nos. 24
Gurum Gurumayum
      Date: 2026.02.02    IN THE HIGH COURT OF MANIPUR
ayum 16:14:06 +05'30'               AT IMPHAL

           WP(C) No. 806 of 2024
           Rajkumar Nepal                                          ...Petitioner/s
               Vrs.
           State of Manipur & 3 Ors                              ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.02.2026

Mrs. L. Monomala, learned GA appearing for the

respondents seeks 3(three) weeks' further time for filing counter

affidavit.

Md. Shakir Khan, learned counsel appearing for the

petitioner submitted that ample opportunity has been granted to

the respondents for filing their counter affidavit.

In view of the submission made above, let this case be

listed again on 13.03.2026.

In the meantime respondents are directed to file their

counter affidavit on or before the next date without fail.

JUDGE

Lucy

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