Shri Athokpam Dolendro Singh vs Vrs
2026 Latest Caselaw 174 Mani

Citation : 2026 Latest Caselaw 174 Mani
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Shri Athokpam Dolendro Singh vs Vrs on 2 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                          Item Nos. 22-23
                       IN THE HIGH COURT OF MANIPUR
                                 AT IMPHAL

WP(C) No. 599 of 2024
Shri Athokpam Dolendro Singh                           ...Petitioner/s
    Vrs.
State of Manipur & 5 Ors                             ...Respondent/s

With MC(WP(C)) No. 501 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.02.2026

In view of the adjournment slip submitted by the

parties, list these cases again on 18.03.2026.

JUDGE

Lucy

Lucy Digitally signed by Lucy Gurum Gurumayum Date: 2026.02.02

ayum 16:13:36 +05'30'

Page 1

Download the LatestLaws.com Mobile App