Thingbaijam Bimol Singh vs Vrs
2026 Latest Caselaw 1366 Mani

Manipur High Court

Thingbaijam Bimol Singh vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

          Digitally
Lucy signed  by Lucy
      Gurumayum                                                    Item Nos. 56
Gurum Date:
      2026.02.27
                        IN THE HIGH COURT OF MANIPUR
ayum 16:08:01
      +05'30'
                                  AT IMPHAL

         WP(C) No. 459 of 2025
         Thingbaijam Bimol singh                              ...Petitioner/s
             Vrs.
         State of Manipur & 2 Ors                          ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

Due to paucity of time, hearing of this case cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list this case again on 27.04.2026.

JUDGE

Lucy

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