Henkholen Haokip vs Vrs
2026 Latest Caselaw 1364 Mani

Manipur High Court

Henkholen Haokip vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally

Lucy    signed by
        Lucy

Gurum   Gurumayum
        Date:
                                                             Item Nos. 53-55
                     IN THE HIGH COURT OF MANIPUR
ayum    2026.02.27
        16:07:43
        +05'30'                AT IMPHAL

    WP(C) No. 370 of 2025
    Henkholen Haokip                                       ...Petitioner/s
        Vrs.
    State of Manipur & Anr                              ...Respondent/s

With MC(WP(C)) No. 348 of 2025 WP(C) No. 220 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 10.03.2026.

JUDGE

Lucy

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