Luwangthem Omila vs Union Of India & 4 Ors
2026 Latest Caselaw 1359 Mani

Citation : 2026 Latest Caselaw 1359 Mani
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Luwangthem Omila vs Union Of India & 4 Ors on 27 February, 2026

Author: A.Guneshwar Sharma

Bench: A.Guneshwar Sharma

                                                                                              58
                                           IN THE HIGH COURT OF MANIPUR
                                                     AT IMPHAL

                               WP(C) No.292 of 2025


                               Luwangthem Omila                              ... Petitioner

                                                             -Versus-
                               Union of India & 4 Ors                        ... Respondents

BEFORE HON'BLE MR. JUSTICE A.GUNESHWAR SHARMA 27.2.2026 Mr.S.Niranjan, learned Government Advocate prays for two weeks' time for filing counter affidavit. Mr.Kh.Shamungou Singh, learned counsel for the petitioner has no objection.

List on 30.03.2026.

JUDGE

Priyojit

RAJKUMAR Digitally RAJKUMAR signed by

PRIYOJIT PRIYOJIT SINGH Date: 2026.02.27 SINGH 17:55:55 +05'30'

Download the LatestLaws.com Mobile App