Sougaijam Arunkumar Singh & 2 Ors vs Vrs
2026 Latest Caselaw 1357 Mani

Citation : 2026 Latest Caselaw 1357 Mani
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Sougaijam Arunkumar Singh & 2 Ors vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

        Digitally
Lucy    signed by
        Lucy

Gurum   Gurumayum
        Date:
                                                           Item Nos. 16
                     IN THE HIGH COURT OF MANIPUR
ayum    2026.02.27
        16:05:35
                               AT IMPHAL
        +05'30'


    WP(C) No. 212 of 2022
    Sougaijam Arunkumar Singh & 2 Ors                  ...Petitioner/s
        Vrs.
    State of Manipur & 8 Ors                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

In view of the adjournment slip submitted by the

parties, list this case again on 22.04.2026.

JUDGE

Lucy

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