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Ningombam Upendro Singh & 8 Ors vs Vrs
2026 Latest Caselaw 1355 Mani

Citation : 2026 Latest Caselaw 1355 Mani
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Ningombam Upendro Singh & 8 Ors vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally signed
      by Lucy                                                         Item Nos. 6-7
Gurum Gurumayum
      Date: 2026.02.27    IN THE HIGH COURT OF MANIPUR
ayum 16:04:41 +05'30'               AT IMPHAL

            WP(C) No. 179 of 2026
            Ningombam Upendro Singh & 8 Ors                      ...Petitioner/s
                Vrs.
            State of Manipur & 4 Ors                          ...Respondent/s

With MC(WP(C)) No. 186 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

Heard Mr. A. Mohendro, learned counsel appearing for

the petitioners.

Issue notice, returnable within 4(four) weeks.

Mr. Dimal Kumar, learned counsel entered appearance

and accepts notice on behalf of respondent nos. 1, 2, 3 & 5; and Ms.

Geetanjali, learned counsel assisting Mrs. O. Momota, learned Sr.

counsel entered appearance and accepts notice on behalf of

respondent no. 4, hence no formal notice is called for.

List these cases again on 24.04.2026.

Prayer for passing interim order will be considered on

the next date.

JUDGE Lucy

Page 1

 
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