In Re Contempt Case On Reference vs Vrs
2026 Latest Caselaw 1351 Mani

Manipur High Court

In Re Contempt Case On Reference vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally
      by Lucy
               signed
                                                              Item Nos. 12-15
Gurum Gurumayum
      Date:             IN THE HIGH COURT OF MANIPUR
      2026.02.27
ayum 16:05:18 +05'30'             AT IMPHAL

          Cont. Case(C) No. 114 of 2021
          In Re Contempt Case On Reference               ...Petitioner/s
               Vrs.
          Smt. Thiyam (N) Irengbam (O) Mema Devi & 2 Ors
          With
                                  ...Respondent/s

Cril. Pet. No. 2 of 2020 CRP No. 2 of 2018 WP(Crl.) No. 4 of 2017

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

Mr. T. Rajendra, learned Sr. counsel assisted by Md.

Shakir Khan, learned counsel appeared on behalf of the petitioner

in Cril. Pet. No. 2 of 2020 and WP(Crl.) No. 4 of 2017; Mr. Y.

Nirmolchand, learned Sr. counsel assisted by Mr. U. Augusta,

learned counsel appeared on behalf of the respondent in Cont.

Case(C) No. 114 of 2022; and Mr. Kh. Athouba, learned Sr.

counsel and GA and Mr. Gunedhor, learned counsel appeared on

behalf of the respondents.

Mr. Gunedhor, learned counsel appearing for the

respondents seeks 3(three) weeks' time for filing a response to

the affidavit filed by the petitioner in CRP No. 2 of 2018 dated

05.12.2022.

Page 1 As prayed for by the learned counsel appearing for

the respondents, list these cases again on 30.03.2026.

JUDGE

Lucy

Page 2