Citation : 2026 Latest Caselaw 1349 Mani
Judgement Date : 27 February, 2026
LAIREN Digitally
signed by
MAYUM LAIRENMAYU
M INDRAJEET
INDRAJ SINGH S1. Item Nos. 36 & 37
Date:
EET 2026.02.27 IN THE HIGH COURT OF MANIPUR
16:09:45
SINGH +05'30' AT IMPHAL
CRP No. 1 of 2024
With
MC((CRP) No. 2 of 2024
Smt. Kongbrailatpam Ongbi Apanbi Devi & 3 ors.
...Petitioner/s
Vrs.
Ahongshangbam Surendrakumar & 4 ors.
...Respondent/s
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
27.02.2026
On the joint request made by the learned counsel appearing
for the parties, list these cases again on 12.03.2026.
JUDGE
Indrajeet
Page 1
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!