Bastimayum Karishma Sharma vs Vrs
2026 Latest Caselaw 1345 Mani

Manipur High Court

Bastimayum Karishma Sharma vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

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                                                                 Item Nos. 78-79
Gurum Gurumayum
      Date:
                         IN THE HIGH COURT OF MANIPUR
      2026.02.27
ayum 16:12:08                      AT IMPHAL
        +05'30'


          MC(RFA) No. 8 of 2025
          Bastimayum Karishma Sharma                           ...Applicant/s
              Vrs.
          Ningthoukhongjam Tombi Ray & 8 Ors                ...Respondent/s

With RFA No. 9 of 2018

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 20.03.2026.

JUDGE

Lucy

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