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Laishram Gamvi Singh vs Vrs
2026 Latest Caselaw 1344 Mani

Citation : 2026 Latest Caselaw 1344 Mani
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Laishram Gamvi Singh vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAIRENMAYUM
INDRAJEET
SINGH
                                                                             S1. Item Nos. 38 & 39
Digitally signed by
LAIRENMAYUM INDRAJEET
SINGH
                                      IN THE HIGH COURT OF MANIPUR
Date: 2026.02.27 16:10:35                       AT IMPHAL
+05'30'


                                         CRP(CRP.Art.227) No. 46 of 2024
                                                        With
                                         MC(CRP(CRP.Art.227)) No. 80 of 2024


                    Laishram Gamvi Singh
                                                                             ...Petitioner/s
                       Vrs.
                    Longjam Ibohal Singh & 3 ors.
                                                                             ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 20.04.2026.

JUDGE

Indrajeet

Page 1

 
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