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Andy Mangsatabam vs Vrs
2026 Latest Caselaw 1342 Mani

Citation : 2026 Latest Caselaw 1342 Mani
Judgement Date : 27 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Andy Mangsatabam vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET
INDRAJE SINGH                                                            S1. Item Nos. 43 & 44
         Date: 2026.02.27
ET SINGH 16:09:55 +05'30'         IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                                     CRP(CRP.Art.227) No. 37 of 2025
                                                    With
                                     MC(CRP(CRP.Art.227)) No. 58 of 2025


                Andy Mangsatabam
                                                                         ...Petitioner/s
                   Vrs.
                Annie Mangsatabam & 2 ors.
                                                                         ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 20.04.2026.

JUDGE

Indrajeet

Page 1

 
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