Maibam Ongbi Mala Devi; & 3 Ors vs Vrs
2026 Latest Caselaw 1322 Mani

Manipur High Court

Maibam Ongbi Mala Devi; & 3 Ors vs Vrs on 27 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORAM Digitally signed
        by
BAM     KABORAMBAM
SAPANA SAPANA     CHANU                                                     Item Nos. 39-41
                                  IN THE HIGH COURT OF MANIPUR
        Date: 2026.02.27
CHANU   16:10:36 +05'30'



                                            AT IMPHAL

                    MC (MAC App.) No. 11 of 2025 With
                    MAC App. No. 4 of 2025 With
                    MC (MAC App.) No. 9 of 2025

                    Maibam Ongbi Mala Devi; & 3 Ors.
                                                                           ...Applicant/s
                       Vrs.
                    Magma General Insurance Ltd; & 3 Ors.
                                                                 ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

27.02.2026

Mr. Y. Sanjoy, learned counsel appeared for the

appellant/applicant and Mr. H. Dijen, learned counsel appeared for

the claimant respondents, i.e., respondents No. 1-4.

It has been submitted by the learned counsel appearing

for the parties that as the matters pertain to claim under the Motor

Accident Claims Tribunal Act, there is a possibility of arriving at an

amicable settlement of the dispute between the parties.

In view of the submission made above, the Registry is

directed to place the record of these cases before the Lok Adalat

scheduled to be held on 14.03.2026 at the High Court premises.

Page 1 The appellant and the respondents No. 1-4 along with

their respective counsels are to be present before the Lok Adalat on

the date fixed above.

A copy of this order be furnished to both the counsel

appearing for the parties through their whatsapp/e-mail during the

course of the day for doing the needful.

JUDGE

Sapana

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