Moirangthem Sunilkumar Singh & Anr vs Vrs
2026 Latest Caselaw 1292 Mani

Manipur High Court

Moirangthem Sunilkumar Singh & Anr vs Vrs on 26 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAIRENM Digitally signed
        by
AYUM LAIRENMAYUM
INDRAJE INDRAJEET
        SINGH                                                            S2. Item Nos. 18-21
ET      Date:
        2026.02.26
                                 IN THE HIGH COURT OF MANIPUR
SINGH 18:20:40 +05'30'                     AT IMPHAL

                                    CRP(CRP.Art.227) No. 47 of 2025
                                                   With
                                    MC(CRP(CRP.Art.227)) No. 83 of 2025
                                                   With
                                    MC(CRP(CRP.Art.227)) No. 95 of 2025
                                                   With
                                    MC(CRP(CRP.Art.227)) No. 96 of 2025

               Moirangthem Sunilkumar Singh & anr.
                                                                        ...Petitioner/s
                  Vrs.
               Sambanduram (Ningol) Heikham (Ongbi) Tilotama Devi
                                                              ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

26.02.2026

On the joint request made by the learned counsel appearing

for the parties, list these cases again on 13.03.2026.

JUDGE

Indrajeet

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