Nameirakpam Loken Singh vs State Of Manipur And 2 Ors
2026 Latest Caselaw 1282 Mani

Citation : 2026 Latest Caselaw 1282 Mani
Judgement Date : 26 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Nameirakpam Loken Singh vs State Of Manipur And 2 Ors on 26 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item no. 109

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                         WP(C) No. 706 of 2022


Nameirakpam Loken Singh
                                                                       .... Petitioner
                                   - Versus -

State of Manipur and 2 Ors.
                                                                 .... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                    ORDER

26.02.2026

[1] Due to paucity of time, this matter cannot be taken up today.

[2] List this case on 21.04.2026.

[3] Interim order, if any, is extended till the next date.

JUDGE

Thoiba

Download the LatestLaws.com Mobile App