Mutum Anupama Chanu vs Manipur University And 2 Ors
2026 Latest Caselaw 1248 Mani

Citation : 2026 Latest Caselaw 1248 Mani
Judgement Date : 25 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Mutum Anupama Chanu vs Manipur University And 2 Ors on 25 February, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                 Item no. 32-35

                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                      W.P. (C) No. 13 of 2026 with
                      W.P. (C) No. 20 of 2026 with
                      W.P. (C) No. 21 of 2026 with
                        W.P. (C) No. 22 of 2026


Mutum Anupama Chanu
                                                                .... Petitioner
                                 - Versus -

Manipur University and 2 Ors.
                                                              .... Respondents

                            B E F O R E
             HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                  ORDER

25.02.2026

[1] Due to paucity of time, this matter cannot be taken up today.

[2] List these cases on 26.02.2026 (tomorrow).

JUDGE

Thoiba

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