Waikhom Subhas Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 1245 Mani

Citation : 2026 Latest Caselaw 1245 Mani
Judgement Date : 25 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Waikhom Subhas Singh & Ors vs State Of Manipur & Ors on 25 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                       IN. 36 & 37
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.25 17:20:37
SINGH       +05'30'

                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
          WP(C) No. 84 of 2026
          Waikhom Subhas Singh & ors.                        ... Petitioners
                 Vs.
          State of Manipur & ors.                            ... Respondents
                With
          MC(WP(C)) No. 91 of 2026

                                  B E F O R E
                    HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

25-02-2026

Mr. Y. Nirmolchand, learned senior counsel appearing for the petitioners prays for taking up this matter tomorrow, i.e., on 26-02-2026 citing personal inconvenience on the part of the conducting counsel.

Mrs. L. Monomala, learned GA appearing for the official respondents has no objection.

As prayed for, list these cases again on 26-02-2026.

JUDGE Devananda

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