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T. Khomei Singh vs Union Of India & Ors
2026 Latest Caselaw 1131 Mani

Citation : 2026 Latest Caselaw 1131 Mani
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

T. Khomei Singh vs Union Of India & Ors on 23 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                          IN. 64
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.23 16:18:18
SINGH       +05'30'

                         IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
        WP(C) No. 942 of 2016
        T. Khomei Singh                                    ... Petitioner
              Vs.
        Union of India & ors.                              ... Respondents

                              B E F O R E
                HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                     O R D E R

23-02-2026

Ms. Julekha Khan, learned counsel appeared for the petitioner and Mr. W. Darakishwor, learned senior panel counsel appeared on behalf of the respondents.

On the joint request made by the counsel appearing for the parties, list this case again on 25-02-2026.

JUDGE Devananda

 
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