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Salam Deven Singh & Ors vs State Of Manipur & Ors
2026 Latest Caselaw 1127 Mani

Citation : 2026 Latest Caselaw 1127 Mani
Judgement Date : 23 February, 2026

[Cites 0, Cited by 0]

Manipur High Court

Salam Deven Singh & Ors vs State Of Manipur & Ors on 23 February, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                               IN. 77 to 79
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.23 16:13:14
SINGH       +05'30'

                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL
          WP(C) No. 723 of 2023
          Salam Deven Singh & ors.                           ... Petitioners
                 Vs.
          State of Manipur & ors.                            ... Respondents
                With
          MC(WP(C)) No. 124 of 2024 &
          MC(WP(C)) No. 316 of 2023

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

23-02-2026 Mr. N. Zequeson, learned counsel appeared for the petitioners; Mr. H. Debendra, learned senior counsel and Deputy AG assisted by Ms. Sharmila, learned counsel appeared on behalf of respondents No. 1 to 3, Mr. M. Hemchandra, learned senior counsel appeared on behalf of respondents No. 5 to 7 through VC platform. Mrs. N. Elizabeth, learned counsel appeared on behalf of respondent No. 8 and Mr. S. Vijayanand Sharma, learned senior panel counsel appeared on behalf of respondent No. 9. None appeared on behalf of respondent No. 4.

The learned counsel appearing for the petitioners advanced his argument for some time, however, due to paucity of time, his argument cannot be concluded today.

As prayed for, list these cases again on 24-02-2026.

JUDGE Devananda

 
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