Ch. Menaishim & Anr vs Dr. J. Suresh Babu
2026 Latest Caselaw 1114 Mani

Manipur High Court

Ch. Menaishim & Anr vs Dr. J. Suresh Babu on 23 February, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                                                        IN. 71
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM
DEVANANDA   DEVANANDA SINGH
            Date: 2026.02.23 16:17:00
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         Cont. Case (C) No. 142 of 2019
         (Ref:- WP(C) No. 308 of 2015)
         Ch. Menaishim & anr.                              ... Petitioners
                Vs.
         Dr. J. Suresh Babu                                ... Respondent

                                 B E F O R E
                   HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

23-02-2026

None appeared for the petitioners.

Ms. Sharmila, learned counsel, Mr. Stephen, learned counsel, Mr. Wellsther, learned counsel and Mr. Th. Ningtamba, learned counsel appeared for the respondents and seeks for adjournment of hearing of this case by submitting that a Rev. Petn. against the order passed by this court is still pending.

In view of the submission made above, let this case be listed again on 10-04-2026.

JUDGE Devananda